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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(vii) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(vii)an attested copy of the valid clearance certificate of mining dues payable under the Act or rules made thereunder issued by the District Officer.