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[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(1)(g) in The Indian Post Office Rules, 1933

(g)[ The charges for Logistics Post Articles shall be fully prepaid except where the competent authority designated by Director General Posts permit such payment after the service has been rendered.] [Substituted by Notification No. G.S.R 210(E), dated 20.3.2007]