Section 1 in The Rajasthan Land Revenue (Partition) Rules, 1957
1.
(1)These rules may be called the Rajasthan Land Revenue (Partition) Rules, 1957.(2)They shall extend to the pre-reorganisation State of Rajasthan excluding the sub-division of Sironj.(3)They shall come into force on the date of their publication in the Rajasthan Gazette.
