Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(viii) in The Orissa Kendu Leaves Manual, 1973

(viii)He shall see that the terms and conditions of Agreement entered into with the Orissa Forests Corporation Ltd., are implemented.