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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(f) in Chhattisgarh Public Distribution System (Control) Order, 2004

(f)"Public Distribution System" means the system for distribution of essential commodities to the ration cardholders through the Fair Price Shops, such as rice, wheat, sugar, kerosene and salt and such other commodities as notified by the State Government under clause (a) of section 2 of the Act;