Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 111] [Entire Act] Union of India - Section Section 72 in The Finance Act, 2018 72. Substitution of new section for section 28M. - In the Customs Act, for section 28M, the following section shall be substituted, namely:-
