Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(c) in West Bengal Scheduled Castes Advisory Council Act, 2017

(c)existence of specific geographical and special disadvantages faced by the villages and habitats with dominant Scheduled Castes population and the ways to address these through the concerned Departments;