Section 11 in The Chennai Corporation Officers Service Rules, 1975
11. Special Qualification to be acquired or special test to be passed during probation Exemption. - Where a probationer has, before he commenced his probation, already acquired any special qualification or passed any special test prescribed by the Special Rules or has acquired such other qualification as may be considered by the State Government orby the appointing authority with the approval of the State Government, to be equivalent to the said special qualification or special test, he shall not be required to acquire such special qualification or to pass such special test again after the commencement of his probation.
