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Bombay High Court

Krishnakumar Subramanian vs Krishnaswamy Subramanian (Deceased) on 2 July, 2025

                                      Before : Shri. P. A. Jagdale,
                                      Officer on Special Duty,
                                      With Testamentary Department
                                      Date :- 02nd July, 2025
FOR COMPLIANCE :
81. TP/1828/2025    P. C. : Ms. Akshata Pawar i/b Pramod Kumar & Co. Ld.
(AMH20240130152C202
                            Advocate for the Petitioner
400014)


                                      1.

Petitioner to file affidavit of service as per Rue 397 of the Bombay High Court (O. S.) Rules, 1980. Furthermore, Petitioner to file administration bond for the gross amount as per form no. 118 r/w Rule 420 of the Bombay High Court (O. S.) Rules, 1980. Hence, adjourned.

2. S. O. to 30.07.2025 02.07.2025 Officer on Special Duty, with Testamentary Department ::: Uploaded on - 03/07/2025 ::: Downloaded on - 01/08/2025 21:20:20 :::