Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(xi) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964 (xi)the allottee shall not carry out any additions and alterations to the main shed and buildings without the prior approval of the Corporation; and
