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Supreme Court - Daily Orders

M/S. Rhythm County vs Satish Sanjay Magade on 10 October, 2023

     ITEM NO.25               REGISTRAR COURT. 1            SECTION XVII

                           S U P R E M E C O U R T O F      I N D I A
                                   RECORD OF PROCEEDINGS

                         BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

                                Civil Appeal   No(s).   7187/2022

     M/S. RHYTHM COUNTY                                          Appellant(s)

                                            VERSUS

     SATISH SANJAY MAGADE & ORS.                                 Respondent(s)

      IA No. 153475/2022 - EX-PARTE STAY
      IA No. 153476/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 160242/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH C.A. No. 7974/2022 (XVII) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 162863/2022 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 162864/2022 FOR STAY APPLICATION ON IA 162866/2022 FOR EXEMPTION FROM FILING O.T. ON IA 162867/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 3452/2023 IA No. 162863/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 162867/2022 - EXEMPTION FROM FILING O.T. IA No. 3452/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 162864/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 162866/2022 - STAY APPLICATION) Date : 10-10-2023 These matters were called on for hearing today.

For Appellant(s) Mr. Tejasvi Gupta, Adv.

Mr. Pawan Upadhyay, Adv.

Mr. Nirnimesh Dube, AOR Signature Not Verified Ms. Antima Bazaz, Adv.

Digitally signed by GEETA AHUJA Date: 2023.10.12

Mrs. Tanuj Bagga Sharma, AOR 16:32:37 IST Reason:

For Respondent(s) Mr. Mukesh Verma, Adv.
Contd….
-2-
Item no.25 Mr. Shashank Singh, AOR Mr. Yuvraj Gaikwad, Adv.
Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Gurmeet Singh Makker, AOR Ms Mansa Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R C.A. No. 7974/2022 Respondent nos. 2,3,5,7 and 8 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined.
Service is complete on respondent nos. 1,4 and 6 but none has entered appearance.
Civil Appeal No(s). 7187/2022 Respondent no.8 has filed counter affidavit. Respondent nos.2 and 4 to 7 are granted four weeks’ time as final opportunity for filing counter affidavit.
Service is complete on respondent no.3 but none has entered appearance.
Ld. Counsel for the appellant has neither taken fresh steps nor filed fresh particulars in respect of respondent no.1 despite last opportunity having been granted, as such, Registry to process the matter for listing before the Hon'ble Judge in Chambers for necessary directions.
H. SHASHIDHARA SHETTY Registrar