Section 2(b) in Sovereign Gold Bond Scheme 2018-19 - Series -I
(b)"Receiving office" means the offices or branches of Nationalised Banks, Scheduled Private Banks, Scheduled Foreign Banks (as specified in Annexure I to this Notification),designated Post Offices(as specified in Annexure II to this Notification),Stock Holding Corporation of India Ltd. (SHCIL) and the authorised stock exchanges as specified in Annexure III to this Notification.
