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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(3) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(3)No regulation shall take effect until it has been confirmed by the Government and published in the Government Gazette, and the Government in confirming the regulation may make any change therein which appears to be necessary.