Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41B] [Entire Act] State of Odisha - Subsection Section 41B(a) in The Orissa Industrial Disputes Rules, 1959 (a)where more than half of the workmen are members of the Union or any one of the Unions, no such division shall be made;