Section 15 in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007
15. Repeal and Savings.
(1)The Karnataka State Civil Services (Regulation of Transfer of Teachers) Ordinance, 2006 (Karnataka Ordinance 4 of 2006) is hereby repealed. Anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.
