Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 635] [Entire Act] State of West Bengal - Subsection Section 635(1) in Kolkata Municipal Corporation Act, 1980 (1)With effect from the date of coming into force of this Act, the Calcutta Municipal Act, 1951 (West Bengal Act No. 33 of 1951) shall stand repealed.