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State of Tamilnadu - Section

Section 16 in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

16. Special order of the Assistant Commissioner or of the Commissioner laying down qualifications to certain posts.

- The Assistant Commissioner in respect of the institutions under his jurisdiction and with the previous approval of the Commissioner and the Commissioner in respect of other institutions may, by special order, lay down what office of non-hereditary outdoor servants shall be filled by educationally qualified persons and what the qualifications shall be and when such special order is made. No person who does not possess the qualifications so specified shall be appointed to a post included in the order.