Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(8) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005 (8)Projects in low-wage areas, where the demand for work at minimum wages is likely to be large, must be formulated on a priority basis.
