Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(2) in Pepsu Townships Development Board Disposal of Property Rules, 2003 (2)Decision to dispose of such a property shall be approved unanimously in the meeting by vote of all the members of the Board present and voting.
