Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(3)(m) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (m)exercise such other powers as may be reasonably necessary for carrying out the purpose of the Act or of the rules made thereunder.