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State of Uttarakhand - Section

Section 42 in The Uttarakhand Water Tax on Electricity Generation Act, 2012

42. Protections of action taken in good faith.

- No suit, prosecution or other proceeding shall lie against the Government or the Commission or any officer of the Government, or any Member, officer or other employee of the Commission or any public servant for anything done or in good faith purporting to be done under the Act or the rules or regulations.