Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 206 in The National Highways Rules, 1957 206. S.R.O. 1182, dated 4.4.1957. - In exercise of the powers conferred by section 9 of the National Highways Act, 1956 (48 of 1956),the Central Government hereby makes the following rules, namely:
