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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)Over and above these schemes, the clinical establishment, who has availed any privilege from any agreed party, shall provide for such concession or free treatment facilities to any such deserving candidate.