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State of Rajasthan - Section

Section 284 in Rules of the High Court of Judicature for Rajasthan, 1952

284. Court may allow higher or lower fee or disallow any fee.

- Notwithstanding anything contained in rules 271. 272, 273, 275, 276, 277, 279 and 281, the Court may allow a higher fee if in its opinion the fee allowable under the Rules is, having regard to the circumstances of the case, inadequate or may for sufficient cause shown allow a lower fee or order that no fee be entered in the table of costs of a party.