Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1) in The Rajasthan Small Causes Courts Ordinance, 1950

(1)A suit concerning any Act done or purporting to be done by or by order of the [State Government] [Substituted by Rajasthan Act No. 2 of 1957.];