Section 461(c) in The Mumbai Municipal Corporation Act, 1888
(c)the structure of walls, foundations, roofs and chimneys, [the number, width and position of staircases, corridors and passages,] [These words were substituted for the original by Bombay 76 of 1948, Section 28.] [the materials, dimensions and strength of floors and staircase and of all scantilings, girders, posts, and columns] [These words were inserted by Bombay 5 of 1905, Section 56 (1)(b).] of [* * *] [The word new was repealed by Bombay 5 of 1905, Section 56(1)(a).] buildings, for securing stability and the prevention of fires [and the safety of the inmates in the event of fire] [These words were inserted by Bombay 2 of 1911, Section 17(1)(b).] and for purposes of health;(cc)[ the construction of scaffolding for building operations to secure the safety of the operatives and of the general public;] [Clause (cc) was inserted by Bombay 5 of 1905, Section 56(2).]
