Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Daman and Diu - Subsection

Section 23(2)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)any amount not yet received in respect of sales made while he was registered as a dealer under this Regulation; and