Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 8 in Rajasthan Non-Government Educational Institutions Act, 1989

8. Accounts and audit

.— (1) Every aided institutions shall keep accounts in such manner and containing such particulars as may be prescribed.
(2)The accounts of every aided institution shall be audited at the end of every academic year in the manner as may be prescribed.
(3)The Secretary of the Managing Committee shall, within six months of the end of the academic year, submit to the Competent Authority the audit report.