Madhya Pradesh High Court
Sanjay Kumar Tembhare vs The State Of Madhya Pradesh on 17 March, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3656 of 2023 (SANJAY KUMAR TEMBHARE Vs THE STATE OF MADHYA PRADESH) Dated : 17-03-2023 Shri Sharad Gupta - Advocate for the appellant.
Shri Y.D. Yadav - GA for the State.
Learned Government Advocate prays for time to file written objection. Record be requisitioned. List in the week commencing 3.4.2023.
(SMT. ANJULI PALO) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.03.17 19:07:57 IST