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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Uttarakhand - Subsection

Section 128(25) in Uttarakhand Panchayati Raj Act, 2016

(25)the powers that may be exercised by Zila Panchayat or any prescribed authority on the discharge of their obligations under this Act and the manner in which such powers may be exercised ;