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[Cites 0, Cited by 0] [Section 28A(7)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(7)(c) in The Rajasthan Police Service Rules, 1954

(c)in Services or Groups or Sections thereunder, where there are more than two promotions then first promotion shall be made on the basis of seniority-cum-merit alone and promotions to subsequent higher posts shall be made on the basis of seniority- cum-merit and merit in the proportion of 50:50 except to the highest post.