Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Indian Post Office Act, 1898 (2)[ It extends to the whole of India ][* * *] [ The words " except Part B States" repealed by Act 25 of 1950, Section 11 and Schedule IV.][and it applies also to all citizens of India outside India. ] [Substituted by A.O. 1950. ]
