Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(8) in The Gujarat Co-Operative Societies Act, 1961

(8)The Registrar shall, by an order, provide for the periodical inspeCtion by the officers subordinate to the Registrar or by the federal society or by the financial bank, for a class of society under section 87 or section 88.]