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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1) in The Oil Mines Regulations, 2017

(1)The safe practice for work-over operations, well stimulation operations and blowout prevention equipment systems for drilling wells shall be in accordance with the Oil Industry Safety Directorate Guidelines, that is, OISD-GDN-182 and Oil Industry Safety Directorate Recommended Practices, that is, OISD-RP- 174 or their revised versions.