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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(iv) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(iv)Connections shall be given only on depositing the centage charges at 10 per cent of the estimated cost of work where the work is executed by the licensed person (by the Corporation) when the work is executed through the Corporation staff.