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Supreme Court - Daily Orders

Surya Kant Jaipuria vs Auduth Timblo on 20 February, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.39                                COURT NO.7               SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11666/2022

     (Arising out of impugned final judgment and order dated 03-03-2022
     in AUA No. 15/2019 passed by the High Court Of Judicature At Bombay
     At Goa)

     SURYA KANT JAIPURIA & ORS.                                          Petitioner(s)

                                                      VERSUS

     AUDUTH TIMBLO & ORS.                                                Respondent(s)

     (IA No. 83262/2023 - STAY APPLICATION)

     Date : 20-02-2024 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                   M/S. Corporate Legal Partners, AOR
                                         Mr. Parag P. Tripathi, Adv.
                                         Mr. H.l.tiku, Sr. Adv.
                                         Mr. Ravi Agarwal, Adv.
                                         Ms. Yashmeet Kaur, Adv.
                                         Mr. Vikas Kumar, Adv.
                                         Mr. Sangam Panghal, Adv.
                                         Mr. Pranjal Shrivastava, Adv.
                                         Ms. Vidhanshi Kamalia, Adv.
                                         Mr. Manish Paliwal, Adv.
                                         Ms. Urvi Kukreja, Adv.

     For Respondent(s)                   Mr. Rafique Dada, Sr. Adv.
                                         Mr. Yashraj Singh Deora, AOR
                                         Mr. Gurudatt R. Mallya, Adv.
                                         Mr. Abhishek Singh, Adv.
                                         Ms. Sonal K Chopra, Adv.
                                         Mr. Priyesh Mohan Srivastava, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Not taken up.

Digitally signed by Anita Malhotra Date: 2024.02.21 12:09:56 IST

Reason: List on 23.04.2024.

(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)