Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 20 February, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.39 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11666/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in AUA No. 15/2019 passed by the High Court Of Judicature At Bombay
At Goa)
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
(IA No. 83262/2023 - STAY APPLICATION)
Date : 20-02-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) M/S. Corporate Legal Partners, AOR
Mr. Parag P. Tripathi, Adv.
Mr. H.l.tiku, Sr. Adv.
Mr. Ravi Agarwal, Adv.
Ms. Yashmeet Kaur, Adv.
Mr. Vikas Kumar, Adv.
Mr. Sangam Panghal, Adv.
Mr. Pranjal Shrivastava, Adv.
Ms. Vidhanshi Kamalia, Adv.
Mr. Manish Paliwal, Adv.
Ms. Urvi Kukreja, Adv.
For Respondent(s) Mr. Rafique Dada, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Mr. Gurudatt R. Mallya, Adv.
Mr. Abhishek Singh, Adv.
Ms. Sonal K Chopra, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Not taken up.
Digitally signed by Anita Malhotra Date: 2024.02.21 12:09:56 ISTReason: List on 23.04.2024.
(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)