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Union of India - Section

Section 204 in Rules of Procedure and Conduct of Business in Lok Sabha

204. Presentation of Budget.

(1)The Annual Financial Statement or the Statement of the Estimated Receipts and Expenditure of the Government of India in respect of each financial year (hereinafter referred to as 'the Budget') shall be presented to the House on such day as the President may direct.
(2)The Budget shall be presented to the House in such form as the Finance Minister may, after considering the suggestions, if any, of the Estimates Committee, settle.