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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3)(ii) in The Punjab e-Stamp Rules, 2014

(ii)the limit referred to in clause (i) of sub-rule 3 shall not apply to issue of e-Stamp Certificate for payment of additional stamp duty under rule 29.