Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(b) in The Capital of Punjab (Development and Regulation) Act, 1952 (b)to enter into any building or on any land for the purpose of examining works under construction, or of ascertaining the course of sewers or drains;
