Section 25(8)(iii) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 25(8)] [Section 25] [Entire Act]

(iii)The decision of the Election Officer in allotment of symbols under this sub-rule subject to directions of Election Commission shall be final.

Legal Document View