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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(b) in National Cadet Corps (Girls Division) Rules, 1949

(b)in the case of Senior Wing Officer, to the Director of Public Instruction or such other educational authority as may be specified by the State Government; the Director of Public Instruction or the educational authority so specified shall forward the application with his or its recommendation thereon to the Ministry of Defence, Government of India who may either grant such application or reject it.]