Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57B(5)] [Section 57B] [Entire Act] State of West Bengal - Subsection Section 57B(5)(ii) in West Bengal Estates Acquisition Act, 1953 (ii)an authority includes an authority to hear an appeal.]