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[Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act]

Union of India - Subsection

Section 17C(1)(j) in The Child Labour (Prohibition And Regulation) Rules, 1988

(j)District Child Protection Officer in the District under the Integrated Child Protection Scheme of the Ministry of the Government of India dealing with women and child development;