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Delhi High Court - Orders

M/S Incredible Management Services ... vs One Mobikwik Systems Private Ltd on 10 November, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~7
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 1035/2022
                                 M/S INCREDIBLE MANAGEMENT SERVICES PVT. LTD.
                                                                                        ..... Petitioner
                                                    Through:       Ms. Kusum Pandey, Advocate.

                                                    versus

                                 ONE MOBIKWIK SYSTEMS PRIVATE LTD. ..... Respondent
                                             Through: Mr. Sumit Roy, Advocate.

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                    ORDER

% 10.11.2022 Pursuant to notice issued on 05.09.2022, Mr. Sumit Roy, learned counsel has entered appearance on behalf of the respondent; and seeks time to file reply.

Let reply be filed within 04 weeks; rejoinder thereto, if any, be filed within 03 weeks thereafter; with copies to the opposing counsel.

Re-notify on 1st February 2023.

ANUP JAIRAM BHAMBHANI, J NOVEMBER 10, 2022 Ne Signature Not Verified Digitally Signed By:DIVYA SHARMA Signing Date:15.11.2022 10:57:34