Delhi High Court - Orders
M/S Incredible Management Services ... vs One Mobikwik Systems Private Ltd on 10 November, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1035/2022
M/S INCREDIBLE MANAGEMENT SERVICES PVT. LTD.
..... Petitioner
Through: Ms. Kusum Pandey, Advocate.
versus
ONE MOBIKWIK SYSTEMS PRIVATE LTD. ..... Respondent
Through: Mr. Sumit Roy, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 10.11.2022 Pursuant to notice issued on 05.09.2022, Mr. Sumit Roy, learned counsel has entered appearance on behalf of the respondent; and seeks time to file reply.
Let reply be filed within 04 weeks; rejoinder thereto, if any, be filed within 03 weeks thereafter; with copies to the opposing counsel.
Re-notify on 1st February 2023.
ANUP JAIRAM BHAMBHANI, J NOVEMBER 10, 2022 Ne Signature Not Verified Digitally Signed By:DIVYA SHARMA Signing Date:15.11.2022 10:57:34