Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(2) in The Assam District and Sessions Judges Establishment (Ministerial) Services Rules, 1987 (2)Subject to the aforesaid conditions, confirmation shall be made on the basis of seniority as determined under Rule 11.
