Delhi High Court - Orders
Union Of India And Ors vs Prashant Kulkarni And Ors on 4 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1695/2023 & CM APPL. 6475/2023
UNION OF INDIA AND ORS ..... Petitioners
Through: Mr. Mukul Singh, CGSC with Ms. Ira
Singh and Ms. Pranjal Mathur, Advs.
for UOI
versus
PRASHANT KULKARNI AND ORS. ..... Respondents
Through: Mr. A. K. Behera, Sr. Adv. with
Mr. Amarendra Pratap Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 04.10.2023 It is already 16:40 Hours.
Renotify on May 20, 2024.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 4, 2023/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:36:32