Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(2)(a) in Manipur (Village Authorities in Hill Areas) Act, 1956

(a)to the court of sub-divisional magistrate, where the order is passed by a village court;