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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 9 in Press Council Act, 1965

9. Vacancies amongst members or defect in the constitution not to invalidate acts and Proceedings of the Council.-

No act or proceeding of the Council shall be deemed to be invalid by reason merely of the existence of any vacancy in, or any defect in the constitution of, the Council.