Section 3 in The Rajasthan Colonisation (Eviction of Trespassers) Rules, 1975
3. Form of notice.
- Notice [x x x] [Deleted vide Notification No. G.S.R. 8/F. 4 (31) Revenue/Col./76, dated 16-4-1979, published in Rajasthan Gazette, Part IV-C, Sub-part I, Ordinary, dated 19-4-1979.] sub-section (3) of section 22 shall be in form 'A'.
