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State of Jharkhand - Section

Section 409 in Bihar Education Code, 1961

409. Renewal and termination of grants.

- Applications for the renewal of grants should be made to the proper authority at least three months before the expiry of the current grant. Submitting officers must pass on the applications with recommendations at once. Save when prolonged enquiries are necessitated or under other exceptional circumstances, grants for the period between the expiry and renewal of the grant will not be given.(Government notification no. 194-E., dated the 29th January 1915.)